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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For Appellant/Petitioner/Plaintiff: S.B.K. Manglam
  • Adv.; For Respondents/Defendant: Bindhyachal Singh
  • Raghwendra Kumar
  • Prasant Singh
  • Sushil Kumar Singh and Abhishek Kumar Malendu
  • Advs.
Judges
  • Samarendra Pratap Singh, J.
Acts
  • ARTICLE 21 CONSTITUTION OF INDIA
  • sub-section (2) of Section 202 Cr. P.C vis-a-vis section 231 Cr. P.C
  • sub-section (2) of Section 202 Cr. P.C Section 202 Cr. P.C
  • section 200 Cr. P.C quoted above. Section 200 Cr. P.C
  • sub-section (2) of section 202 of the Code
  • sub section(2) of section 202 Cr. P.C29.
  • section 307 of the Indian Penal Code,
  • sub section (2) of section 202 Cr. P.C
  • section 190 Cr. P.C or 204 Cr. P.C,
  • sub-section (2) of section 202
  • section 200 or 202 Cr. P.C
  • (2) of section 202 Cr. P.C
  • section (202)(2) Cr. P.C19.
  • section 202(2) Cr. P.C
  • section 202 Cr. P.C
  • section 204 Cr. P.C
  • section 468 Cr. P.C
  • Section 200 Cr. P.C
  • section 203 Cr. P.C
  • section 192 Cr. P.C
  • section 311 Cr. P.C
  • Section 231 Cr. P.C
  • section 226 Cr. P.C
  • section 319 Cr. P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For Appellant/Petitioner/Plaintiff: S.B.K. Manglam
  • Adv.; For Respondents/Defendant: Bindhyachal Singh
  • Raghwendra Kumar
  • Prasant Singh
  • Sushil Kumar Singh and Abhishek Kumar Malendu
  • Advs.
Judges
  • Samarendra Pratap Singh, J.
Acts
  • ARTICLE 21 CONSTITUTION OF INDIA
  • sub-section (2) of Section 202 Cr. P.C vis-a-vis section 231 Cr. P.C
  • sub-section (2) of Section 202 Cr. P.C Section 202 Cr. P.C
  • section 200 Cr. P.C quoted above. Section 200 Cr. P.C
  • sub-section (2) of section 202 of the Code
  • sub section(2) of section 202 Cr. P.C29.
  • section 307 of the Indian Penal Code,
  • sub section (2) of section 202 Cr. P.C
  • section 190 Cr. P.C or 204 Cr. P.C,
  • sub-section (2) of section 202
  • section 200 or 202 Cr. P.C
  • (2) of section 202 Cr. P.C
  • section (202)(2) Cr. P.C19.
  • section 202(2) Cr. P.C
  • section 202 Cr. P.C
  • section 204 Cr. P.C
  • section 468 Cr. P.C
  • Section 200 Cr. P.C
  • section 203 Cr. P.C
  • section 192 Cr. P.C
  • section 311 Cr. P.C
  • Section 231 Cr. P.C
  • section 226 Cr. P.C
  • section 319 Cr. P.C
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Rakesh Singh & Anr. v. State Of Bihar & Ors.
(Aug 6, 2008)