Citation Codes Equivalent Citations citation codes Case Number 133 of 1946 Attorney(S) S.P.Srivastava S.K.Majumdar S.C.Majumdar L.S.Sinha B.C.De Judges Sarjoo Prasad Reuben Acts provisions of Order 22, Rule 10, Civil P. C., Order 23, Rule 3, of the present Code, Section 47, Civil P. C. If Section 47 Rule 1 and Rule 13, Civil P. C. ). Order 9, Rule 9 of the Code Order 23 Rule 3, Civil P. C. Order 9, Rule 8, Civil P. C., Section 47, Civil P. C. 15. Section 375, Civil P. C., Section 47, Civil P. C., 23 Rule 3, Civil P.C.). Section 47, Civil P. Section 48, C. P. C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account