Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Neutral Citations
2012 AHC-LKO 1295
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Petitioner Counsel:— K.P.S Yadav
  • Respondent Counsel:— Govt. Advocate, Rupak Chaubey
Judges
  • Hon’ble Mr. Justice Amar Saran
  • Hon’ble Mrs. Justice Jayashree Tiwari
Acts
  • Section 235 (2) read with Section 354 (3) of the Cr.P.C.
  • Section 433-A of the Code of Criminal Procedure.
  • section 164 Cr.P.C.
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Neutral Citations
2012 AHC-LKO 1295
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Petitioner Counsel:— K.P.S Yadav
  • Respondent Counsel:— Govt. Advocate, Rupak Chaubey
Judges
  • Hon’ble Mr. Justice Amar Saran
  • Hon’ble Mrs. Justice Jayashree Tiwari
Acts
  • Section 235 (2) read with Section 354 (3) of the Cr.P.C.
  • Section 433-A of the Code of Criminal Procedure.
  • section 164 Cr.P.C.
See more information ...
This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities.
Use AI to get other relevant cases.
Try AI Pro free for 7 days Upgrade to AI Pro
Sanjay Kumar Petitioner v. State Of U.P
(Feb 8, 2012)