Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Tara Kant Jha
  • Promod Kumar
  • N.K.Agrawal
  • Braj Kishore
Judges
  • Ram Nandan Prasad, J.
Acts
  • clauses of section 375 I.P.C
  • section 415 I.P.C
  • section 417 I.P.C
  • section 376 I.P.C
  • section 90 I.P.C
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Tara Kant Jha
  • Promod Kumar
  • N.K.Agrawal
  • Braj Kishore
Judges
  • Ram Nandan Prasad, J.
Acts
  • clauses of section 375 I.P.C
  • section 415 I.P.C
  • section 417 I.P.C
  • section 376 I.P.C
  • section 90 I.P.C
See more information ...
This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities.
Use AI to get other relevant cases.
Try AI Pro free for 7 days Upgrade to AI Pro
Mir Wali Mohammad Kalu v. The State Of Bihar Opposite Party.
(Jul 2, 1990)