Citation Codes Equivalent Citations citation codes Case Number Criminal Reference No. 185 of 1923 Attorney(S) The Assistant Government Advocate (Mr. R. Malcomson), for the Crown. The opposite party was not represented. Judges Walsh Kanhaiya Lal, JJ. See more information ... Smart Summary Please sign up to generate summary. Emperor v. Muhammad Yakub Ali Walsh and Kanhaiya Lal, JJ.:— We accept this reference and restore the sentence to the original three months simple imprisonment given by the Magistrate who tried the case. The fine, if paid, will be refunded.Original sentence restored.