Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 471 of 1936 Judges Niamatullah, J. Acts 12 (Section 90, I.P.C). 13. Section 366-A, I.P.C., provisions of Section 540, Criminal P.C. Sections 376, 363, 366-A and 368, I.P.C., Sections 376, 366-A, 368 and 363, I.P.C., Section 164, Criminal P.C., Section 363, I.P.C., Section 368, I.P.C., See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account