Citation Codes Equivalent Citations citation codes Case Number Criminal Reference No. 908 of 1935 Attorney(S) The Deputy Government Advocate (Mr. Sankar Saran), for the Crown. Mr. Madan Mohan Lal, for the opposite parties. Judges Ismail Mulla, JJ. Acts sections 366 and 376 of the Indian Penal Code Section 289(2) of the Criminal Procedure Code SECTION 307 CRIMINAL PROCEDURE CODE SECTION 289 CRIMINAL PROCEDURE CODE section 45 of the Indian Evidence Act, section 368 of the Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account