Citation Codes Equivalent Citations citation codes Case Number Second Appeal No. 598 of 1936, from a decree of Shiva Harakh Lal, Additional Civil Judge of Azamgarh, dated the 8th of February, 1936, reversing a decree of Suraj Prasad Dube, Munsif of Haveli, dated the 29th of August, 1934 Attorney(S) Mr. A.P Pandey, for the appellant. Mr. K.L Misra, for the respondents. Judges Sir Edward Bennet Ganga Nath, JJ. Acts SECTION 47 CIVIL PROCEDURE CODE section, section 375 of the Code of Civil Procedure section 47 of the Code of Civil Procedure section 2(2) of the Civil Procedure Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account