Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. No. 747 of 1939 Judges Rachhpal Singh, J. Acts Section 4, Clause (h) of the Code. Sections 366 and 376, I.P.C. Section 199, Criminal P.C., Section 498, I.P.C. Section 376, I.P.C., Section 366, I.P.C., See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account