Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 546 of 1933, by the Local Government, from an order of Raj Rajeshwar Sahai, Assistant Sessions Judge of Ballia, dated the 8th of March, 1933 Attorney(S) The Government Advocate (Mr. Muhammad Ismail), for the Crown. Messrs A.P Pandey and J.C Mukerji, for the accused. Judges Sir Shah Muhammad Sulaiman, C.J Young King, JJ. Acts Act itself, Sections 417, 418 and 423 Cr.P.C. Section 418 as amended by Act 18 of 1923 Section 272 of the Criminal P.C., of 1872 Section 376 of the Indian Penal Code Section 253, Criminal P.C., Section 423, Criminal P.C. SECTION 114 A EVIDENCE ACT Section 272, Criminal P.C., See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account