Citation Codes Equivalent Citations citation codes Case Number Second Appeal No. 201 of 1930, from a decree of Pran Nath Aga, Additional Subordinate Judge of Moradabad, dated the 4th of November, 1929, confirming a decree of Maharaj Bahadur Lal, Munsif of Chandausi, dated the 30th of April, 1929 Attorney(S) Mr. Panna Lal, for the appellant. Mr. S.N Seth, for the respondent. Judges Sir Shah Muhammad Sulaiman, C.J Sir Lal Gopal Mukerji King, JJ. Acts section 2 of the Code of Civil Procedure, rule 3 of the Code of Civil Procedure See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account