Citation Codes Equivalent Citations citation codes Case Number Cr. Ref. No. 322 of 1925 Judges Sulaiman, J. Acts Section 435 of the CPC by Act 18 of 1923 section 451 of the Indian Penal Code illegal.7. S. 3(d) of Act IV of 1909 SECTION 354 A PENAL CODE section 3(d) Act. S. 3(d).6. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account