Sheo Kumar Gupta And Others v. State Of U.P ., Allahabad High Court, Judgment, Law, casemine.com

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Case Number

Criminal Appeal No. 183 of 1988

Attorney(S)

S.Shekhar
P.C.Chaturvedi
G.S.Chaturvedi
D.S.Tiwari
C.S.Saran
A.D.Giri

Judges

B.N Katju
G.K Mathur, JJ.

Acts

Sections 399/402 and 307, I.P.C and 25 and 27 Arms Act.4.
S. 399, 402 and 307, I.P.C and 25, 27 Arms Act.
S. 399, 402, 307, I.P.C and 25, 27 Arms Act
Sections 147, 148 and 307, I.P.C
S. 35 of the Evidence Act.39.
Section 302. I.P.C
Section 148, I.P.C
Section 147, I.P.C

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Cites

Citation Codes

Equivalent Citations

citation codes

Case Number

Criminal Appeal No. 183 of 1988

Attorney(S)

S.Shekhar
P.C.Chaturvedi
G.S.Chaturvedi
D.S.Tiwari
C.S.Saran
A.D.Giri

Judges

B.N Katju
G.K Mathur, JJ.

Acts

Sections 399/402 and 307, I.P.C and 25 and 27 Arms Act.4.
S. 399, 402 and 307, I.P.C and 25, 27 Arms Act.
S. 399, 402, 307, I.P.C and 25, 27 Arms Act
Sections 147, 148 and 307, I.P.C
S. 35 of the Evidence Act.39.
Section 302. I.P.C
Section 148, I.P.C
Section 147, I.P.C

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