Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges

    Kamal Kumar Goel v. State Of U.P.

    Deejo kesâo Mecee&, meero meero Deejo So. - <178>emlegle m<212>eche efveiejeveer keâceue kegâceej iees<213>eue heg$e ßeer Deesce <178>ekeâeMe iees<213>eue Éeje efJeÉeve Dehej efpeueeefOekeâejer (efJeòe SJeb jepemJe) cegpeHeäHeâjveiej kesâ DeeosMe efoveebkeâ 24-7-1998 efpemes GvneWves Jeeo mebo 718/96-97 ceW heeefjle efkeâ<213>ee, kesâ efJe<190>æ <213>eesefpele keâer ieF& nw~ <178>eMveieled DeeosMe Éeje efJeÉeve Dehej efpeueeefOekeâej (efJeòe SJeb jepemJe) ves 63,413 <190>he<213>es keâer keâceer m<212>eche Megukeâ Deejesefhele efkeâ<213>ee leLee efve<213>eceevegmeej Jemetueer megefveefM<215>ele efkeâ<213>es peeves keâe efveoxMe efo<213>ee~

    2. meb#eshe ceW leL<213>e Fme <178>ekeâej nw efkeâ ßeerceleer keâceuesMe Deeefo kesâ Éeje ßeer keâceue kegâceej iees<213>eue heg$e ßeer Deesce <178>ekeâeMe iees<213>eue efveJeemeer 151 meero veF& cebC[er, cegoveiej kesâ he#e ceW Skeâ cekeâeve 4,35,000 <190>he<213>es efye<172>eâerle efkeâ<213>ee ie<213>ee leLee Gme hej 63,100 <190>he<213>es m<212>eche Megukeâ Deoe efkeâ<213>ee ie<213>ee nw efpemekeâes Ghe-efveyevOekeâ keâer DeeK<213>ee kesâ DeeOeej hej efJe<172>eâ<213>e-he$e mebo 19/97 keâes cetue ceW keâceer m<212>eche keâer Jemetueer nsleg <178>emlegle efkeâ<213>ee ie<213>ee~ efJehe#eer keâes veesef<212>me peejer efkeâ<213>ee ie<213>ee~ Gmeves efoveeBkeâ 23-2-98 keâes Deeheefòe <178>emlegle keâer~ GvneWves keâLeve efkeâ<213>ee efkeâ Gmes ieuele leL<213>eeW kesâ DeeOeej hej veesef<212>me efo<213>ee ie<213>ee nw mener yeepeejer cetu<213>e kesâ Devegmeej yewveecee ceW m<212>eche Megukeâ Deoe efkeâ<213>ee ie<213>ee nw~ <178>eMveieled mecheefòe 90 efHeâ<212> <215>eew<204>[s jemles hej ve neskeâj 25 efHeâ<212> <215>eew<204>[s jemles hej efmLele nw leLee mejefkeâue js<212> kesâ Devegmeej 167.2 Jeie&ceer<212>j keâe cetu<213>e 1,67,200 <190>he<213>es neslee nw~ Gmeves yeepeejer keâercele kesâ DeeOeej hej m<212>eche Megukeâ Deoe keâjvee yelee<213>ee~ cekeâeve keâeueesveer ceW efmLele nw pees Menj mes keâeHeâer otj nw leLee keâeHeâer Oeve Ke<215>e& keâjves kesâ Ghejevle Gmeves cekeâeve keâes jnves <213>eesi<213>e yevee<213>ee~ Gmeves yewveeceW kesâ heM<215>eeled efyepeueer keâer efHeâeE<212>ie yeiesje keâjeF& efpeme hej Yeer Gmekeâe keâeHeâer hewmee J<213>e<213>e ngDee~ Fme mecemle keâejCeeW kesâ DeeOeej hej Gmeves veesef<212>me Je keâe<213>e&Jeener keâes meceehle keâjves keâer <213>ee<215>evee keâer~ efJeÉeve Dehej efpeueeefOekeâejer (efJeòe SJeb jepemJe) ves mecemle mee#<213>eeW SJeb heefjefmLeefle<213>eeW keâe efJeMues<223>< eeled efJe<172>eâ<213>e-he$e hej 63,413 <190>he<213>es keâer keâceer m<212>eche Megukeâ Deejesefhele efkeâ<213>ee leLee efve<213>eceevegmeej Jemetueer efkeâ<213>es peeves nsleg efveoxMe efo<213>ee~

    3. ceQves efveiejeveerkeâlee& kesâ efJeÉeve DeefOeJekeälee SJeb efJeÉeve efJeYeeieer<213>e <178>eefleefveefOe kesâ leke&â YeueerYeeBefle megves leLee he$eeJeueer keâe YeueerYeeBefle DeJeueeskeâve efkeâ<213>ee~

    4. efveiejeveerkeâlee& kesâ efJeÉeve DeefOeJekeälee ves Deheves leke&â ceW keâne efkeâ efJeÉeve Dehej efpeueeefOekeâejer (efJeòe SJeb jepemJe) keâe efveCe&<213>e efJeefOemebiele SJeb v<213>ee<213>ehetCe& veneR nw~ GvneWves leke&â efkeâ<213>ee efkeâ <178>eMveieled mecheefòe 30 efHeâ<212> <215>eew<204>[er jes[ hej ve neskeâj 25 efHeâ<212> <215>eew<204>[s jemles hej nw leLee keâeueesveer mes n<212>keâj keâeHeâer otj pebieue ceW nw~ GvneWves keâne efkeâ efveiejeveerkeâlee& Éeje efpeme mece<213>e cekeâeve <172>eâ<213>e efkeâ<213>ee ie<213>ee Lee Jen ueeJeeefjme Je yevo he<204>[e Lee~ efyeukegâue jnves uee<213>ekeâ veneR Lee~ <172>eâ<213>e keâjves kesâ Ghejevle Jeeoer ves keâeHeâer hewmee Ke<215>e& keâjkesâ cekeâeve keâer cejccele keâjJeeF&, hueem<212>j, efKe<204>[keâer “erkeâ keâje<213>es leLee efyepeueer keâer cejccele keâjeF&~ Gvnesves keâne efkeâ lelmece<213>e keâuekeä<212>j Éeje efveOee&efjle yeepee<190> cetu<213>e kesâ DeeOeej hej keâceer m<212>eche Megukeâ Deoe efkeâ<213>ee ie<213>ee Lee efpemeceW keâesF& keâceer veneR nw~ Gmes oer ieF& veesef<212>me meceehle keâer peeveer <215>eeefnS leLee keâe<213>e&Jeener Yeer efvejmle keâer peeveer <215>eeefnS~ efJeÉeve efJeYeeieer<213>e <178>eefleefveefOe ves Deheves leke&â kesâ meceLe&ve ceW efJeÉeve Dehej efpeueeefOekeâejer (efJeòe SJeb jepemJe) kesâ efveCe&<213>e keâes Gef<215>ele yelee<213>ee leLee Gvekesâ Éeje efvejer#eCe DeeK<213>ee kesâ DeeOeej hej SJeb efmLeefle kesâ Deveg<190>he keâceer m<212>eche Megukeâ keâes Gef<215>ele yelee<213>ee~ Gvnesves efveiejeveer efvejmle efkeâ<213>es peeves keâer <213>ee<215>evee keâer~

    5. ceQves efveiejeveerkeâlee& kesâ efJeÉeve DeefOeJekeälee SJeb efJeÉeve efJeYeeieer<213>e <178>eefleefveefOe kesâ lekeâex hej ienveleehetJe&keâ ceveve efkeâ<213>ee SJeb he$eeJeueer keâe YeueerYeeBefle hejer#eCe efkeâ<213>ee~ he$eeJeueer kesâ DeJeueeskeâve mes mhe<192> nw efkeâ Ghe-efveyevOekeâ ves efoveeBkeâ 17-2-97 keâes efJe<172>eâ<213>e-he$e <178>emlegle nesves kesâ Deieues ner efove mLeue efvejer#eCe efkeâ<213>ee Deewj hee<213>ee efkeâ cekeâeve 30 efHeâ<212> <215>eew<204>[er me<204>[keâ hej efmLele nQ~ Fme cekeâeve keâe efvecee&Ce G<215><215>e ßesCeer keâe nw leLee meeceev<213>e megefJeOeeDeeW mes hetCe& nw~ efkeâef<215>eve, peervee, yeeLe<190>ce SJeb keâcejs meYeer De<215><214>s efkeâmce kesâ yeveJee<213>es ie<213>es nQ leLee cekeâeve keâe efvecee&Ce 5-6 Je<223>< en mh<192> nw efkeâ efJeuesKe ceW kegâ<214> leL<213>eeW keâes ieuele Debefkeâle efkeâ<213>ee ie<213>ee nw Deewj kegâ<214> leL<213>e ef<214>hee<213>es ie<213>es nw~ cekeâeve kesâ leerveeW lejHeâ jemles nw~ efpeueeefOekeâejer Éeje Fme cegnuues keâer 30 efHeâ<212> <215>eew<204>[er me<204>[keâ hej pees mecegef<215>ele efkeâ<213>ee nw Gmekeâe cetu<213>e 1500 <190>he<213>es <178>eefle Jeie& ceer<212>j nw~ GvneWves cekeâeve keâe kegâue cetu<213>e 8,72,025 <190>he<213>es Deebkeâefuele efkeâ<213>ee~ efJe<172>eâ<213>e-he$e kesâ DeJeueeskeâve mes efJeefole nw efkeâ cekeâeve 17-2-97 keâes <172>eâ<213>e efkeâ<213>ee ie<213>ee nw Deewj Ghe-efveyevOekeâ ves efoveeBkeâ 18-2-97 keâes cekeâeve keâe mLeue efvejer#eCe efkeâ<213>ee nw Dele: efJehe#eer keâer Deeheefòe efkeâ cekeâeve yevo he<204>[e Lee jnves <213>eesi<213>e veneR Lee, efJeMJeeme efkeâ<213>es peeves <213>eesi<213>e veneR nw~ Ghe-efveyevOekeâ keâer DeeK<213>ee kesâ efJe<190>æ efveiejeefvekeâlee& keâesF& “esme DeefYeuesKeer<213>e mee#<213>e <178>emlegle veneR keâj mekeâe nw~ Dele: Ghe-efveyevOekeâ keâer mLeue efvejer#eCe DeeK<213>ee hej efJeMJeeme ve efkeâ<213>es peeves keâe keâesF& DeeOeej veneR nw efJeÉeve Dehej efpeueeefOekeâejer (efJeòe SJeb jepemJe) ves mecemle mee#<213>eeW, heefjefmLeefle<213>eeb SJeb Ghe-efveyevOekeâ Éeje <178>emlegle keâer ieF& mLeue efvejer#eCe kesâ Ghejevle Dehevee efveCe&<213>e heeefjle efkeâ<213>ee nw~ Gvekesâ Éeje efve<190>efhele keâer ieF& keâceer m<212>eche Megukeâ 63,413 <190>he<213>es Gef<215>ele nw~ ceW efJeÉeve Dehej efpeueeefOekeâejer (efJeòe SJeb jepemJe) Éeje heeefjle efkeâ<213>es ie<213>es efveCe&<213>e ceW efkeâmeer nmle#eshe keâer DeeJeM<213>ekeâlee veneR mecePelee nQ~ Jele&ceeve efveiejeveer efvejmle efkeâ<213>es peeves <213>eesi<213>e heelee ntB~

    6. Ghejeskeäle kesâ <178>ekeâeMe ceW efveiejeveer efvejmle keâer peeleer nw~ efJeÉeve Dehej efpeueeefOekeâejer (efJeòe SJeb jepemJe) keâe efveCe&<213>e efoveeBkeâ 24-7-98 yeneue jKee peelee nw~ efJe<172>eâ<213>e-he$e Sceo yeero 19/97 hej Deejesefhele keâer ieF& keâceer m<212>eche Megukeâ 63,413 <190>he<213>es efveiejeveerkeâlee& Éeje efve<213>eceevegmeej Jemetue keâer pee<213>e~

    efveiejeveer efvejmle

    Use AI to get other relevant cases.

    Comments

    Kamal Kumar Goel v. State Of U.P.
    (Mar 22, 2001)