Citation Codes Equivalent Citations citation codes Case Number CRIMINAL REVISION No. - 2732 of 2010 Attorney(S) Petitioner Counsel :- Pankaj Dwivedi Respondent Counsel :- Govt. Advocate Judges Hon’ble Mr. Justice Shri Kant Tripathi Acts SECTION 12 JUVENILE JUSTICE CARE AND PROTECTION OF CHILDREN ACT 2000 sections 302/307 IPC, P.S Barnahal, District Mainpuri3. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account