Citation Codes Equivalent Citations citation codes Case Number Cr. Appeal No. 225 of 1991 Attorney(S) Ravi Prakash Gupta J.P.Gupta Judges Lakshman Uraon, J. Acts Section 376/511 into that of Section 354 IPC section 376 read with Section 511 IPC, Section 161 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account