Citation Codes Equivalent Citations citation codes Case Number Acquittal Appeal No. 66 of 2011 Attorney(S) Sanjay Agarwal Advocate for the Applicant. Akhil Mishra Dy. Govt. Adv. for the Respondent. Judges Hon'ble Justice Mr. I.M. Quddusi Hon'ble Justice Mr. Gulam Minhajuddin Acts Sections 147, 148, 149, 506-B, 307 read with Section 149 & Section 323 read with Section 149 of the IPC. Code of Criminal Procedure deals with Appeal(s). Section 372 Section 372(Act 5 of 2009) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account