Citation Codes Equivalent Citations citation codes Case Number Special Civil Application No. 6404 of 2001 Attorney(S) Uday Joshi Trivedi Rakesh Gupta Kamal Trivedi Gupta D.N.Patel Judges M. Dharmadhikari, C.J D.A Mehta, J. Acts (i) articles 14, 19 (1) (g) and (ii) the provisions of section 151a of the customs act,1962 (hereinafter referred to as 'the act') section 25 read with section 159 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account