Citation Codes Equivalent Citations citation codes Case Number Cri. Rev. No. 110 of 2005 Attorney(S) Akhil Singh, Panel Lawyer For Applicant: Narendra Nikhare Judges U.C Maheshwari, J. Acts section 302 of Indian Penal Code and sections 25 and 27 of Arms Act SECTION 311 CRIMINAL PROCEDURE CODE Procedure Code (2 of 1974), section 311 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account