Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • P.S.Hada
  • Girish Desai
Judges
  • Mr. Justice A.R. Tiwari
  • Mr. Justice J.G. Chitra
Acts
  • section 374 of the code of criminal procedure (3)
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • P.S.Hada
  • Girish Desai
Judges
  • Mr. Justice A.R. Tiwari
  • Mr. Justice J.G. Chitra
Acts
  • section 374 of the code of criminal procedure (3)
See more information ...
Smart Summary

    Geeta Bai v. State Of M.P.

    Unable to show content of this judgment due to some technical problem, inconvenience is regretted.
    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Geeta Bai v. State Of M.P.
    (Jan 21, 1998)