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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Mr. Justice Shacheendra Dwivedi
Acts
  • Sections 366,368,376/34 I.P.C.
  • Section 370 of the I.P.C.
  • Section 439 Cr.P.C.
  • Section 370 I.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Mr. Justice Shacheendra Dwivedi
Acts
  • Sections 366,368,376/34 I.P.C.
  • Section 370 of the I.P.C.
  • Section 439 Cr.P.C.
  • Section 370 I.P.C.
See more information ...
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Mahaveer v. State Of M.P.
(Jul 25, 1994)