Citation Codes Equivalent Citations citation codes Case Number 1979 SCC (Cri) 651,Criminal Appeal No. 208 of 1973, decided on March 6, 1979 Judges S. Murtaza Fazal Ali A.D Koshal, JJ. See more information ... Smart Summary Please sign up to generate summary. Abdul Waheed v. State Of Maharashtra . (Ed.: Criminal Trial — Appreciation of evidence — On facts, conviction of the appellant under Section 302 IPC justified and no interference called for — No point of law discussed — Judgment therefore not printed)Appeal dismissedM/4331.S*R*