Citation Codes Equivalent Citations citation codes Case Number 1530 Of 1992 Judges J.S.Verma Yogeshwar Dayal B.P.Jeevan Reddy See more information ... Smart Summary Please sign up to generate summary. Asea Stal Ab v. Indian Charge Chrome Limited Yogeshwar Dayal, J. (1) IN view of the orders passed by us today in Civil Appeal arising out of Special Leave Petition (Civil) No. 421 of 1992, no orders are called for on this petition. ______________