Citation Codes Equivalent Citations citation codes Case Number 1979 SCC (Cri) 649, Criminal Appeal No. 175 of 1972, Criminal Appeal No. 176 of 1972 Judges S. Murtaza Fazal Ali A.D Koshal, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Mohanlal Hargovind Dass v. Ram Narain And Others [Ed.: Case based on facts. Hence not reported in full.]Appeal dismissedR-M/4368.S*R