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  • Sections 324 and 325 of the Penal Code
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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Judges
Acts
  • Sections 324 and 325 of the Penal Code

    Hindu Singh And Others v. State Of Uttar Pradesh .

    1. Heard counsel. Special leave granted.

    2. In view of the fact that the parties are closely related we grant them permission to compound the offences under Sections 324 and 325 of the Penal Code. The order of conviction and sentence is accordingly set aside and the accused are acquitted.

    3. The appeal shall stand disposed of in terms of this order.

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    Comments

    Hindu Singh And Others v. State Of Uttar Pradesh .
    (Jan 29, 1981)