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Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Justice Ruma Pal
  • Justice Dalveer Bhandari
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Justice Ruma Pal
  • Justice Dalveer Bhandari
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Smart Summary

    Commissioner Of Income Tax, Bangalore v. Kwality Biscuits Limited .

    Order

    The appeals are dismissed.

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    Comments

    Commissioner Of Income Tax, Bangalore v. Kwality Biscuits Limited .
    (Apr 26, 2006)