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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • A. B. Divan
  • Sr. Advocate
  • M. G. S. Murthy
  • Dilip Tandon
  • V. K. Verma
  • (S. Ganesh
  • R. Narain
  • A. Sarar
  • Ms. A. Mitra
  • Sajan Narain) Advocates for M/s. JBD and Co.
  • and Sonu
  • Advocate with him
  • for the appearing parties.
Judges
  • Justice S.C. Sen
  • Justice M. Jagannadha Rao
  • Justice S.P. Bharucha
  • Justice V.N. Khare
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • A. B. Divan
  • Sr. Advocate
  • M. G. S. Murthy
  • Dilip Tandon
  • V. K. Verma
  • (S. Ganesh
  • R. Narain
  • A. Sarar
  • Ms. A. Mitra
  • Sajan Narain) Advocates for M/s. JBD and Co.
  • and Sonu
  • Advocate with him
  • for the appearing parties.
Judges
  • Justice S.C. Sen
  • Justice M. Jagannadha Rao
  • Justice S.P. Bharucha
  • Justice V.N. Khare
See more information ...
Smart Summary

    Union Of India And Another v. Delhi Cloth And General Mills Co. Ltd. And Another

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    Comments

    Union Of India And Another v. Delhi Cloth And General Mills Co. Ltd. And Another
    (May 6, 1997)