Citation Codes Equivalent Citations citation codes Case Number Civil Appeal No. 2832 (NT) of 1977, Civil Appeal No. 4533 (NT) of 1991, Civil Appeal No. 4521 of 1991 Disposition NA Judges Justice B.P. Jeevan Reddy See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Additional Commissioner Of Income Tax, Andhra Pradesh v. Akkamamba Textiles Ltd. . Order1. Heard counsel for the parties.2. Dismissed.3. No costs.