Citation Codes Equivalent Citations citation codes Judges S Mukharji See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Food Corporation Of India v. Ms. Veshno Rice Millers ORDER Sabyasachi Mukharji, J. 1. Special leave granted. 2. In view of the fact that the facts of this appeal are more or less identical to the Appeal arising out of S.L.P. (C) No. 3392 of 1985, this appeal is also dismissed. No order as to costs.