Citation Codes Equivalent Citations citation codes Case Number 1980 SCC (Cri) 163* .,Criminal Appeal 304 of 1975, decided on February 15, 1979. Judges Justice S. Murtaza Fazal Ali Justice A.D. Koshal See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Baldevji Bhathiji Thakore v. State Of Gujarat . [Ed.: No point of law laid down — Judgment, therefore, not printed.]M/4276.S*R