Citation Codes Equivalent Citations citation codes Case Number Civil Appeals Nos. 2369 and 2370 of 1968, decided on March 30, 1977 Judges Y.V Chandrachud P.K Goswami P.N Singhal, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sita Ram Lakshmanji v. Dipnarain Mandal Etc. [Ed: Suit for possession and mesine profits held on facts not sustainable except for a brief period—Order of High Court modified—No point of law or practice involved—Hence hot printed.]