Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. Applin. No. 5 of 1979 Judges Hon’ble Mr. Justice Man Mohan Singh Gujral Hon’ble Mr. Justice Justice Anandamoy Bhattacharjee Acts Section 340 of the Code and Article 22 of the Constitution, SECTION 256 CRIMINAL PROCEDURE CODE Sections 363, 366 and 376, Indian Penal Code SECTION 340 CRIMINAL PROCEDURE CODE ARTICLE 22 CONSTITUTION OF INDIA SECTION 270 CRIMINAL PROCEDURE CODE See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account