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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Y Meena
  • S K Sharma
Acts
  • Section 132(4) of the IT Act, 1961.
  • Section 132(4) of the IT Act
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Y Meena
  • S K Sharma
Acts
  • Section 132(4) of the IT Act, 1961.
  • Section 132(4) of the IT Act
See more information ...
Smart Summary

    Ramjas Nawal v. Commissioner Of Income Tax And Anr.

    Unable to show content of this judgment due to some technical problem, inconvenience is regretted.
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    Comments

    Ramjas Nawal v. Commissioner Of Income Tax And Anr.
    (May 29, 2003)