Citation Codes Equivalent Citations citation codes Case Number S.B Criminal Appeal No. 63 of 1987 Attorney(S) Sandeep Mehta, for Appellants B.K Mehar, Public Prosecutor Judges Sunil Kumar Garg, J. Acts Sections 366 and 354 IPC in place of 376/511 IPC Section 366 and 354 IPC instead of 376/511 IPC Sections 366, 376/511 and 354 IPC Section 3'3 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account