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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Article 21 of the Constitution, the penal provisions contained in Indian Penal Code
  • Essential Commodities Act, Excise and Customs Act, Foreign Exchange Regulation Act
  • Section 190, Cr.P.C. read with Sections 37/38 NDPS Act,
  • Section 163, Cr.P.C. (1973) and Section 179, I.P.C.
  • Sections 25, 8/15, 27(a) and 29 N.D.P.S. Act.
  • ARTICLE 21 CONSTITUTION OF INDIA
  • SECTION 9 CIVIL PROCEDURE CODE
  • Sections 15, 27(a) and 29 N.D.P.S. Act
  • Sections 437,438 or 439, Cr.P.C.
  • Sections 60 and 63 N.D.P.S. Act
  • Criminal Evidence Act, 1984
  • Rule 46 of N.D.P.S. Act,
  • Section 156(3), Cr.P.C.
  • Section 319 Cr.P.C.
  • Section 190, Cr.P.C.
  • Section 167, Cr.P.C.
  • Section 173, Cr.P.C.
  • Section 438, Cr.P.C.
  • Section 437, Cr.P.C.
  • Section 439, Cr.P.C.
  • Section 313, Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Article 21 of the Constitution, the penal provisions contained in Indian Penal Code
  • Essential Commodities Act, Excise and Customs Act, Foreign Exchange Regulation Act
  • Section 190, Cr.P.C. read with Sections 37/38 NDPS Act,
  • Section 163, Cr.P.C. (1973) and Section 179, I.P.C.
  • Sections 25, 8/15, 27(a) and 29 N.D.P.S. Act.
  • ARTICLE 21 CONSTITUTION OF INDIA
  • SECTION 9 CIVIL PROCEDURE CODE
  • Sections 15, 27(a) and 29 N.D.P.S. Act
  • Sections 437,438 or 439, Cr.P.C.
  • Sections 60 and 63 N.D.P.S. Act
  • Criminal Evidence Act, 1984
  • Rule 46 of N.D.P.S. Act,
  • Section 156(3), Cr.P.C.
  • Section 319 Cr.P.C.
  • Section 190, Cr.P.C.
  • Section 167, Cr.P.C.
  • Section 173, Cr.P.C.
  • Section 438, Cr.P.C.
  • Section 437, Cr.P.C.
  • Section 439, Cr.P.C.
  • Section 313, Cr.P.C.
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