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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • D.S.Rathore
  • B.K.Parikh
Judges
  • A.S Godara, J.
Acts
  • Sections 363, 366-A and 376/511, I.P.C
  • provisions of Section 354, I.P.C
  • Sections 363 and. 366-A, I.P.C,
  • Section 376/511, I.P.C8.
  • Section 376/511, I.P.C
  • Section 313, Cr. P.C
  • Section 375, I.P.C,
  • Section 376 I.P.C
  • Section 354, I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • D.S.Rathore
  • B.K.Parikh
Judges
  • A.S Godara, J.
Acts
  • Sections 363, 366-A and 376/511, I.P.C
  • provisions of Section 354, I.P.C
  • Sections 363 and. 366-A, I.P.C,
  • Section 376/511, I.P.C8.
  • Section 376/511, I.P.C
  • Section 313, Cr. P.C
  • Section 375, I.P.C,
  • Section 376 I.P.C
  • Section 354, I.P.C
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Raja v. State Of Rajasthan .
(Jul 28, 1997)