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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Jagdish Vyas
  • D.R.Bohra
Judges
  • Mr. Rajendra Prasad Saxena
  • Mr. Jasraj Chopra
Acts
  • Section 302, IPC and Section 27, Indian Arms Act
  • 302, IPC and Sec. 27, Arms Act
  • Section 107, Cri.P.C
  • Section 313, Cr. P.C
  • Section 107, Cr. P.C
  • Section 293, Cr. P.C,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Jagdish Vyas
  • D.R.Bohra
Judges
  • Mr. Rajendra Prasad Saxena
  • Mr. Jasraj Chopra
Acts
  • Section 302, IPC and Section 27, Indian Arms Act
  • 302, IPC and Sec. 27, Arms Act
  • Section 107, Cri.P.C
  • Section 313, Cr. P.C
  • Section 107, Cr. P.C
  • Section 293, Cr. P.C,
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Balak Ram v. State Of Rajasthan .
(Apr 21, 1994)