Citation Codes Equivalent Citations citation codes Case Number S.B Cr. Misc. Application No. 136 of 1989 Attorney(S) N.N Mathur, for Petitioner Chandralekha, Public Prosecutor M.M Singhvi, for Respondent No. 2. Judges Mr. Naveen Chandra Sharma Acts S. 23 of the Family Law Reform Act, 1969 S. 73 of the Indian Evidence Act, Laws Amendment Act, 1972. Reform Act, 1969 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account