Citation Codes Equivalent Citations citation codes Judges C.M. Lodha Acts rule 14 of the Rajasthan Civil Service (Classification, Control and Appeal) Rules (hereinafter referred to as 'the CCA Rules) Section 79 read with Sections 88 and 89 of the Rajasthan Panchayat Samitis and Zila Parishads Act, 1959, rule 8 of the Disciplinary Appeal Rules and rule 17 of the CCA Rules. Sub-rule (3) of Rule 6 Rule 7 Sub-rules (4) to (7) and rule 8 rule 16 of the CCA Rules. rule 17 of the CCA Rules. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT D.C. Jain v. State Of Rajasthan And Ors. Unable to show content of this judgment due to some technical problem, inconvenience is regretted.