Citation Codes Equivalent Citations citation codes Judges Mr. S.N. Modi Acts SECTION 115 CIVIL PROCEDURE CODE SECTION 87 NEGOTIABLE INSTRUMENTS ACT Section 87 of the Negotiable Instrument Act. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Bhika Lal v. Ratia Unable to show content of this judgment due to some technical problem, inconvenience is regretted.