Citation Codes Equivalent Citations citation codes Case Number . of . Judges J.P.Jain L.S.Mehta Acts Sections 302 and 201, Indian Penal Code provisions of Section 374, Cr. P. C., Sections 363 and 367, I. P. C. Sections 302 and 201, I. P. C., EVIDENCE ACT 1872 SECTION 114 A EVIDENCE ACT Section 164, Criminal P. C. Section 376, Criminal P. C. Sections 302/34, I. P. C. Section 376, Cr. P. C. Section 164, Cr. P. C. Section 337, Cr. P. C., Section 342, Cr. P. C., Section 302, I. P. C. Section 201, I. P. C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account