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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • M.M Singhvi, Bhim Raj, and R.S Parihar, for Applicants;
  • B.C Chatterjee, for State of Rajasthan.
Judges
  • Mr. Prakash Narain Singhal
Acts
  • Wigmore. Evidence Section 2265 (Me-Naughton rev. 1961) (p. 386). Section 2265.
  • Sections 148, 302, 307, 453 read with Section 149 and Section 120B, IPC
  • Sections 307 and 452 read with Section 149, and Section 148, IPC
  • (19401 174, Misc. 881, 22 N. Y. Section 2d 155
  • SECTION 9 EVIDENCE ACT
  • Section 4 (1) (1), Criminal P.C.
  • Section 94 (1), Criminal P.C.
  • Section 342, Criminal P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • M.M Singhvi, Bhim Raj, and R.S Parihar, for Applicants;
  • B.C Chatterjee, for State of Rajasthan.
Judges
  • Mr. Prakash Narain Singhal
Acts
  • Wigmore. Evidence Section 2265 (Me-Naughton rev. 1961) (p. 386). Section 2265.
  • Sections 148, 302, 307, 453 read with Section 149 and Section 120B, IPC
  • Sections 307 and 452 read with Section 149, and Section 148, IPC
  • (19401 174, Misc. 881, 22 N. Y. Section 2d 155
  • SECTION 9 EVIDENCE ACT
  • Section 4 (1) (1), Criminal P.C.
  • Section 94 (1), Criminal P.C.
  • Section 342, Criminal P.C.
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Mahipal Maderna v. State Of Rajasthan
(Oct 26, 1970)