Citation Codes Equivalent Citations citation codes Case Number S.B Criminal Appeals 2 of 1966 Attorney(S) Bhim Raj, for Appellant Gopi Shanker; L.R Kalla, for Appellant Tulsi; S.T Porwal, for Appellant Maheshchand; Sardar Singh, for Appellant Shiv Kumar; Har Nath Calla, Counsel for State assisted by V.S Dave & B.K Mohanani, for Complainant Judges Chhangani, J. Acts Section 376 to Section 376 read with Section 109. Conviction Section 376 read with Section 109, Indian Penal Code, Section 342, read with Section 34, Indian Penal Code. "Section 164 of the Code of Criminal Procedure Sections 376, 342 and 323, Indian Penal Code. Sections 342 and 323, Indian Penal Code. Section 8 of the Indian Evidence Act Section 376 read with Section 109 Section 376, Indian Penal Code. 40. Section 164, Criminal P. C. Ex. D/1 Section 376, Indian Penal Code Section 342, Indian Penal Code, Section 323, Indian Penal Code Section 164, Criminal P. C. Section 323 Indian Penal section 184, Criminal P. C. Section 376, I. P. C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account