Citation Codes Equivalent Citations citation codes Case Number D.B Civil Misc. Appeal No. 37 of 1960 Attorney(S) M.B.L Bhargava, for Appellant; B.K Acharya, for Respondent Judges Mr. Prakash Narain Singhal Mr. Indernath Modi Acts Section 375 of the Code of Civil Procedure (Act 14 of 1887 sections 86 and 87 of the Code of Civil Procedure. ORDER 12 RULE 3 A CIVIL PROCEDURE CODE ORDER 23 RULE 3 A CIVIL PROCEDURE CODE ORDER 23 RULE 1 A CIVIL PROCEDURE CODE Order 23, Rule 3 of the present Code SECTION 23 CONTRACT ACT provisions of Order 23 Bale 39 Order 23, Rule 3 C. P. C., Rule 3 of Order 23 Order 23 Rule 3 Order 23, Rule See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account