Citation Codes Equivalent Citations citation codes Case Number D.B Civil Regular First Appeal No. 53 of 1955 Attorney(S) B.K Bhargava and B.K Acharya, for respondents S.K Agarwal, for appellants; Judges Mr. L.N. Chhangani Mr. Durga Shanker Dave Acts sec. 162 and 161 of the Indian Contract Act, sec. 23(1) of the Indian Sale of Goods Act sec. 23(1) of the Sale of Goods Act.14. sec. 74 C of the Indian Railways Act Sec. 151 of the Indian Contract Act sec. 72 of the Indian Railways Act sec. 77 of the Indian Railways Act sec. 25, sale of Goods Act; and(4) Indian Railways Act Rule 47(b) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account