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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Keshav Partap Singh, Advocate
  • Mr. Munish Dev Sharma, Assistant Advocate General Haryana.
Judges
  • Raj Rahul Garg, J.
Acts
  • Sections 376 (2) (g), 342 and 506 of Indian Penal Code (for short 'IPC')
  • SECTION 428 CRIMINAL PROCEDURE CODE
  • Sections 376 (2) (g), 342 and 506 IPC
  • Section 401 (3) Cr.P.C.
  • Section 376 (2) (g) IPC
  • Section 313 Cr.P.C.
  • Section 319 Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Keshav Partap Singh, Advocate
  • Mr. Munish Dev Sharma, Assistant Advocate General Haryana.
Judges
  • Raj Rahul Garg, J.
Acts
  • Sections 376 (2) (g), 342 and 506 of Indian Penal Code (for short 'IPC')
  • SECTION 428 CRIMINAL PROCEDURE CODE
  • Sections 376 (2) (g), 342 and 506 IPC
  • Section 401 (3) Cr.P.C.
  • Section 376 (2) (g) IPC
  • Section 313 Cr.P.C.
  • Section 319 Cr.P.C.
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Jai Singh And Others v. State Of Haryana
(Jul 17, 2015)