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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Rajneesh Chadwal, Advocate, for the petitioners.
  • Mr. Gaurav Verma, Asstt. Advocate General, Haryana, for respondent No. 1-State.
  • Nemo for respondent No. 2.
Judges
  • Mehinder Singh Sullar, J.
Acts
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Rajneesh Chadwal, Advocate, for the petitioners.
  • Mr. Gaurav Verma, Asstt. Advocate General, Haryana, for respondent No. 1-State.
  • Nemo for respondent No. 2.
Judges
  • Mehinder Singh Sullar, J.
Acts
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Pratap And Others Petitioners v. The State Of Haryana And Another S
(Jan 7, 2013)