Citation Codes Equivalent Citations citation codes Case Number Criminal Appeals No.863-DB of 2005 Attorney(S) R.S. Bains Paramjit Kaur Khalra Karamvir Nanda Rajan Gupta S.S. Bhinder Mandeep Kaushik R.S. Ghai Anju Sharma J.S. Rattu K.S. Ahluwalia Jasdev Singh Mehndiratta R.S. Cheema T.S. Sangha Judges A.N.Jindal Mehtab S.Gill Acts Section 401 Cr.P.C. Paras 4 and 5 of Section 401 Cr.P.C. provisions of Section 386(e) Cr.P.C. Section 386(e) of the Cr.P.C., Section 364 I.P.C. Intention Section 161 Cr.P.C., Kirpal Section 386 of the Cr.P.C. Section 302 or 201 I.P.C. Sections 302/34 I.P.C. Sections 364/34 I.P.C. Sections 201/34 I.P.C. Section 377(2) Cr.P.C. Section 161 Cr.P.C., Section 377 Cr.P.C. Section 376 I.P.C., Section 324 I.P.C. Section 365 I.P.C. Section 364 I.P.C. Section 302 I.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account