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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Appellant :- Sh. K.S. Ahluwalia and Ms. Anju Sharma
  • Advocates. For the Respondent :- Sh. S.S. Randhawa
  • Senior Deputy Advocate General
  • Punjab. For the Complaint :- Shri Harsh Aggarwal
  • Advocate.
Judges
  • Mehtab S. Gill
  • Surya Kant, JJ.
Acts
  • Section 376/511 and 302 IPC.
  • Section 235(2) Cr.P.C,
  • Section 329 Cr.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Appellant :- Sh. K.S. Ahluwalia and Ms. Anju Sharma
  • Advocates. For the Respondent :- Sh. S.S. Randhawa
  • Senior Deputy Advocate General
  • Punjab. For the Complaint :- Shri Harsh Aggarwal
  • Advocate.
Judges
  • Mehtab S. Gill
  • Surya Kant, JJ.
Acts
  • Section 376/511 and 302 IPC.
  • Section 235(2) Cr.P.C,
  • Section 329 Cr.P.C
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State Of Punjab Prosecutor v. Kulwinder Singh
(Jul 5, 2005)