Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. No. 51269-M of 2002. Attorney(S) For the Petitioners :- Mr. R.S. Aulakh Advocate. For the Respondent No. 1 :- Mr. Vikas Bahl Advocate. For the State :- Mr. H.S. Grewal DAG Punjab. Judges Nirmal Singh, J. Acts Section 494 or Section 495 of the Indian Penal Code (45 of 1860) Section 376 of the Indian Penal Code (45 of 1860), Section 497 or Section 498 of the said Code sub-clause (c) of Section 198 Cr.P.C, Section 198 Cr.P.C Section 198 provisions of sub-section (4), Section 155(2) of the Code.3) Section 155(2) of the Code.5) Section 156(1) of the Code Section 494, 120-B IPC Section 482 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account